(1.) Heard the learned counsel for petitioners.
(2.) This Revision Petition is filed assailing the order 12-12-2017 in I.A.No.24 of 2017 in O.S.No.160 of 2009 of the Junior Civil Judge, Wanaparthy.
(3.) Petitioners herein are the defendant Nos.1, 2 and 9 to 12.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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