LAWS(TLNG)-2019-4-27

B YELLAPPA Vs. STATE OF ANDHRA PRADESH

Decided On April 26, 2019
B YELLAPPA Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) The preliminary facts:

(2.) The State Level Police Recruitment Board (for short "the Board") issued a notification dt.30-12-2018 (2) inviting applications for filling up posts of Stipendiary Cadet Training Police Constable (Civil) (Men) and also A.P.S.P., A.R. etc.

(3.) Petitioner applied and qualified in the preliminary test i.e. 5 K.Ms. Run on 12-03-2009. He also qualified in the physical measurements test on 18-07-2009 and later in the written test held on 13-09-2009 with Registration No.856821. Results were declared on 14.12.2010.