PARAKALA MURALI Vs. MADHAVANENI HANMANTH RAO

JUDGEMENT

(1.) The plaintiff in O.S.No.41 of 2011 in the Court of the Senior Civil Judge, Peddapalli Is the revision petitioner.

(2.) The plaintiff filed an application under Order VII Rule 14 CPC seeking leave to file the documents described therein.

(3.) The learned trial Judge dismissed the application by recording the following findings: