LAWS(TLNG)-2026-4-15

K. GANESH Vs. COMMISSIONER CUM APPELLATE AUTHORITY DEPARTMENTFOR EMPOWERMENT OF PERSONS WITH DISABILITIES

Decided On April 07, 2026
K. GANESH Appellant
V/S
Commissioner Cum Appellate Authority Departmentfor Empowerment Of Persons With Disabilities Respondents

JUDGEMENT

(1.) Sri Ravi Chandra Bejjaram, learned counsel appears for appellants.

(2.) Heard learned counsel for the appellants, State and respondent Nos.5 and 6.

(3.) When the matter was taken up on 12/2/2026, the following order was recorded.