LAWS(TLNG)-2026-5-7

KISAN PROJECTS PVT. LTD. Vs. STATE OF TELANGANA

Decided On May 06, 2026
Kisan Projects Pvt. Ltd. Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Sri Vijay Kumar Panuganti, Reddy, learned counsel appearing on behalf of the petitioner and the learned Assistant Government Pleader for Finance and Planning appearing on behalf of the respondents.

(2.) The petitioner approached the Court seeking prayer as under:

(3.) The case of the petitioner in brief as per the averments made in the affidavit filed by the petitioner in support of the present Writ Petition is as under:-