B. SUJATHA Vs. C. PENTAIAH

Referred Judgements :-

T.C. MUKERJI V. AFZAL BEG [REFERRED TO]
JAGAMOHINI DASI V. SHIBA GOPAL BANERJEE [REFERRED TO]
TARA KISHAN DAS V. BEHARU BARMAN AND OTHERS [REFERRED TO]
MAROTI BANSI TELI V. RADHABAI W/O TUKARAM KUNBI AND ORS. [REFERRED TO]
KUWARLAL AMRITLAL V. REKHLAL KODURAM AND ORS. [REFERRED TO]
BHOJU MANDALE VS. DEBNATH BHAGAT [REFERRED TO]
G RAMEGOWDA MAJOR BASAVALINGAPPA VS. SPECIAL LAND ACQUISITION OFFICER BANGALORE:SPECIAL LAND ACQUISITION OFFICER BANGALORE [REFERRED TO]
VIDYA DEVI ALIAS VIDYA VATI VS. PREM PRAKASH [REFERRED TO]
KRISHNA PILLAI RAJASEKHARAN NAIR VS. PADMANABHA PILLAI [REFERRED TO]
ASHA SHARMA VS. AMAR NATH [REFERRED TO]
AET LABORATORIES LTD VS. CENTRAL POWER DISTRIBUTION COMPANY OF ANDRAPRADESH LTD [REFERRED TO]
A E G CARAPIET VS. A Y DERDERIAN [REFERRED TO]
SATHYA SHREE VS. M KUMARESHAN [REFERRED TO]
CHUNI LAL DWARKA NATH VS. HARTFORD FIRE INSURANCE CO LTD [REFERRED TO]
KARNIDAN SARDA VS. SAILAJA KANTA MITRA [REFERRED TO]
POPAT BAHIRU GOVARDHANE VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
MUDDASANI VENKATA NARSAIAH (D) TH. LRS. VS. MUDDASANI SAROJANA [REFERRED TO]
SUNIL KUMAR MAITY VS. STATE BANK OF INDIA [REFERRED TO]