LAWS(TLNG)-2026-1-50

G.VENKATESHWARLU Vs. STATE OF TELANGANA

Decided On January 29, 2026
G.Venkateshwarlu Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Sri B.Mayur Reddy, learned senior designated counsel representing Smt. Porika Chandana, learned counsel appearing on behalf of the petitioner on record and learned Government Pleader for Services-I appearing on behalf of the respondents.

(2.) The petitioner approached the Court seeking prayer in W.P.No.19591 of 2022 as under:

(3.) The petitioner approached the Court seeking prayer in W.P.No.41351 of 2022 as under: