GANDEPALLY SUVATHSALA Vs. BODDIREDDY RAJPAL REDDY

JUDGEMENT

(1.) This Civil Revision Petition is filed by the petitioner - defendant aggrieved by the order dtd. 24/1/2022 passed in I.A.No.190 of 2018 in O.S.No.325 of 2012 by the learned II Additional Senior Civil Judge, Warangal.

(2.) Heard Sri K.Ujwal Babu, counsel representing Sri Kowturu Pavan Kumar, learned counsel for the petitioner on record.

(3.) No representation for the respondent, though notice was served on the respondent through the counsel representing him before the trial court.