LAWS(TLNG)-2025-9-97

S. K. MADHAR Vs. GOVERNMENT OF TELANGANA

Decided On September 11, 2025
S. K. Madhar Appellant
V/S
Government Of Telangana Respondents

JUDGEMENT

(1.) Writ Petition No.21273 of 2014 is filed seeking the following substantive relief:

(2.) Writ Petition No.21274 of 2014 is filed seeking the following substantive relief:

(3.) Writ Petition No.21325 of 2014 is filed seeking the following substantive relief: