REGENT COMPUTRONICS PVT. LTD.

Prashant Poultry Pvt. Ltd. Appellant

V/S

State of Telangana Respondents

Referred Judgements :-

DEFFODILLS PHARMACEUTICALS LIMITED AND ANOTHER VS. STATE OF UTTAR PRADESH AND ANOTHER [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA VS. STATE OF WEST BENGAL:A K MITHIBORWALA [REFERRED TO]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [REFERRED TO]
KULJA INDUSTRIES LIMITED VS. CHIEF GEN. MANAGER W.T. PROJ. BSNL [REFERRED TO]
GORKHA SECURITY SERVICES VS. GOVT. OF NCT OF DELHI [REFERRED TO]

JUDGEMENT

(1.) Heard Sri A.Venkatesh, learned Senior Designated Counsel appearing on behalf of the appellant/petitioner and the learned Advocate General appearing on behalf of the respondents.

(2.) The appellant/petitioner approached the Court seeking prayer as under:

(3.) The relevant portion of the order impugned, dtd. 1/5/2025 passed in W.P.No.11034 of 2025 in particular para Nos.16 & 17 are extracted hereunder:-

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PRASHANT POULTRY PVT. LTD. Vs. STATE OF TELANGANA

Referred Judgements :-

JUDGEMENT

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