ASADULLAH AKHTER HADDI DANIAL Vs. STATE OF TELANGANA

Referred Judgements :-

SUSHEEL MURMU VS. STATE JHARKHAND [REFERRED TO]
MOFIL KHAN AND ANR. VS. STATE OF JHARKHAND [REFERRED TO]
PARAM HANS YADAV VS. STATE OF BIHAR [REFERRED TO]
RAJESH VS. THE STATE OF MADHYA PRADESH [REFERRED TO]
PRAVEEN ALIAS SONU VS. STATE OF HARYANA [REFERRED TO]
HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
MAJOR E G BARSAY VS. STATE OF BOMBAY:HARNAM SINGH RAM SINGH KOCHHAR [REFERRED TO]
ROMAN CATHOLIC MISSION MEENAKSHI SUNDARESWARAL VS. STATE OF MADRAS:ROMAN CATHOLIC MISSION [REFERRED TO]
TUFAIL ALIAS SIMMI VS. STATE OF UTTAR PRADESH [REFERRED TO]
THIMMA AND THIMMA RAJU VS. STATE OF MYSORE [REFERRED TO]
SAIT TARAJEE KHIMCHAND VS. VELAMARTI SATYAM ALIAS SATTEYYA [REFERRED TO]
RAM GOPAL VS. STATE OF MAHARASHTRA [REFERRED TO]
SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [REFERRED TO]
SUNIL BATRA CHARLES GURMUKH SOBRAJ VS. DELHI ADMINISTRATION:DELHI ADMINISTRATION [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
MAHESH S O RAM NARAIN VS. STATE OF MADHYA PRADESH [REFERRED TO]
SEVAKA PERUMAL VS. STATE OF TAMIL NADU [REFERRED TO]
JAGJITSINGH VS. STATE OF PUNJAB [REFERRED TO]
RAVINDRA TRIMBAK CHOUTHMAL VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. SOM NATH THAPA [REFERRED TO]
RONNY ALIAS RONALD JAMES ALWARIS VS. STATE OF MAHARASHTRA [REFERRED TO]
VIJAYAN ALIAS RAJAN K V SADANANDAN VS. STATE OF KERALA [REFERRED TO]
STATE VS. NALINI [REFERRED TO]
HARDEO SINGH VS. STATE OF BIHAR [REFERRED TO]
STATE OF KERALA VS. P SUGATHAN [REFERRED TO]
LEHNA VS. STATE OF HARYANA [REFERRED TO]
DEVENDER PAL SINGH VS. STATE NCT OF DELHI [REFERRED TO]
LALLAN RAI VS. STATE OF BIHAR [REFERRED TO]
RAMAKANT RAI VS. MADAN RAI [REFERRED TO]
DHAIN SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE N C T OF DELHI VS. NAVJOT SANDHU ALIAS AFSAN GURU [REFERRED TO]
STATE N C T OF DELHI VS. NAVJOT SANDHU ALIAS AFSAN GURU [REFERRED TO]
LOK RAM VS. NIHAL SINGH [REFERRED TO]
S K SINHA VS. VIDEOCON INTERNATIONAL LTD [REFERRED TO]
YOGESH ALIAS SACHIN JAGDISH JOSHI VS. STATE OF MAHARASHTRA [REFERRED TO]
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MIS VS. STATE [REFERRED TO]
BANTU VS. STATE OF U P [REFERRED TO]
BALDEV SINGH VS. STATE OF PUNJAB [REFERRED TO]
SANTOSH KUMAR SATISHBHUSHAN BARIYAR VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMESH CHANDRA AGRAWAL VS. REGENCY HOSPITAL LTD [REFERRED TO]
S ARUL RAJA VS. STATE OF TAMIL NADU [REFERRED TO]
MANNAN ALIAS ABDUL MANNAN VS. STATE OF BIHAR [REFERRED TO]
MOHD ARIF ALIAS ASHFAQ VS. STATE OF NCT OF DELHI [REFERRED TO]
HARESH MOHANDAS RAJPUT VS. STATE OF MAHARASHTRA [REFERRED TO]
DAYAL SINGH VS. STATE OF UTTARANCHAL [REFERRED TO]
SAJIDBEG ASIFBEG MIRZA VS. STATE OF GUJARAT [REFERRED TO]
SATTAN ALIAS SATYENDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
PHOOL CHAND VS. STATE OF U P [REFERRED TO]
SUBRAMANIAN SWAMY VS. A RAJA [REFERRED TO]
MOHAMMED AJMAL MOHAMMAD AMIR KASAB @ ABU MUJAHID VS. STATE OF MAHARASHTRA [REFERRED TO]
KUNAL MAJUMDAR VS. STATE OF RAJASTHAN [REFERRED TO]
SANDESH ALIAS SAINATH KAILASH ABHANG VS. STATE OF MAHARASHTRA [REFERRED TO]
SANAULLAH KHAN VS. STATE OF BIHAR [REFERRED TO]
YAKUB ABDUL RAZAK VS. STATE OF MAHARASHTRA, THROUGH CBI, BOMBAY [REFERRED TO]
SHANKAR KISANRAO KHADE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA THROUGH C.B.I. VS. MAHESH G. JAIN [REFERRED TO]
DHAN RAJ @ DHAND VS. STATE OF HARYANA [REFERRED TO]
ADAMBHAI SULEMANBHAI AJMERI VS. STATE OF GUJARAT [REFERRED TO]
SHREYA SINGHAL VS. UNION OF INDIA (UOI) [REFERRED TO]
STATE VS. NITIN GUNWANT SHAH AND ORS. [REFERRED TO]
UNION OF INDIA VS. V. SRIHARAN @ MURUGAN [REFERRED TO]
POOJA PAL VS. UNION OF INDIA AND ORS. [REFERRED TO]
NOORAHAMMAD AND ORS VS. STATE OF KARNATAKA [REFERRED TO]
DHARAM PAL VS. STATE OF HARYANA & ORS. [REFERRED TO]
SYED YOUSUF ALI VS. MOHD. YOUSUF [REFERRED TO]
MUTHURAMALINGAM & ORS. VS. STATE REP. BY INSP. OF POLICE [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [REFERRED TO]
BILAL HAJAR @ ABDUL HAMEED VS. STATE REP BY INSPECTOR OF POLICE [REFERRED TO]
CHHANNU LAL VERMA VS. THE STATE OF CHHATTISGARH [REFERRED TO]
DNYANESHWAR SURESH BORKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. SAKRU MAHAGU BINJEWAR [REFERRED TO]
ARVIND SINGH VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SUBHASH @ PAPPU [REFERRED TO]
MANOJ VS. STATE OF MADHYA PRADESH [REFERRED TO]