(1.) Sri Rapolu Bhaskar, learned counsel for the appellant; Sri V.Murali Manohar, learned counsel for respondent No.1; and Sri Mahesh Raje, learned Government Pleader for Home, for respondent Nos.5 and 6.
(2.) With the consent, finally heard.
(3.) This intra Court appeal takes exception to the order passed by the learned Single Judge in W.P.No.14258 of 2022 dtd. 17/2/2025.