GOWRIPAGA ALBERT LAEL Vs. JOSEPH D SOUZA

Referred Judgements :-

DR. JANET JEYAPAUL V. SRM UNIVERSITY [REFERRED TO]
CCT V. GLAXO SMITH KLINE CONSUMER HEALTH CARE LTD. [REFERRED TO]
R.S. MADIREDDY V. UNION OF INDIA [REFERRED TO]
LAKHICHAND MAROTRAO DHOBLE V. JOINT CHARITY COMMISSIONER,CIVIL LINES,NAGPUR [REFERRED TO]
AMALGAMATED COALFIELDS LIMITED THE AMALGAMATED COALFIELDS LIMITED VS. JANAPADA SABHA CHHINDWARA:JANAPADA SABHA CHHINDWARA [REFERRED TO]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED TO]
STATE OF UTTAR PRADESH VS. NAWAB HUSSAIN [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
CHANDER MOHAN KHANNA VS. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING [REFERRED TO]
K KRISHNAMACHARYULU VS. VENKATESWARA HINDU COLLEGE OF ENGINEERING [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
U P STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED VS. CHANDRA BHAN DUBEY [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
PRADEEP KUMAR BISWAS VS. INDIAN INSTITUTE OF CHEMICAL BIOLOGY [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
G BASSI REDDY VS. INTERNATIONAL CROP RESEARCH INSTUTUTE [REFERRED TO]
FEDERAL BANK LIMITED VS. SAGAR THOMAS [REFERRED TO]
ZEE TELEFILMS LTD VS. UNION OF INDIA [REFERRED TO]
BINNY LTD VS. V SADASIVAN [REFERRED TO]
STATE OF U P VS. U P RAJYA KHANIJ VIKAS NIGAM S S [REFERRED TO]
APOLLO TYRES LTD VS. C P SEBESTIAN [REFERRED TO]
SATIMBLA SHARMA VS. ST PAULS SENIOR SECONDARY SCHOOL [REFERRED TO]
BHARTIYA KISHAN SANGH DISTRICT BHIND VS. UNION OF INDIA [REFERRED TO]
K.K. SAKSENA VS. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE [REFERRED TO]
DR. JANET JEYAPAUL VS. SRM UNIVERSITY & ORS [REFERRED TO]
THE MANAGEMENT OF NARENDRA & COMPANY PRIVATE LIMITED VS. THE WORKMEN OF NARENDRA & COMPANY [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS VS. RAFIQUNNISA M. KHALIFA(DECEASED) THROUGH HIS LEGAL HEIR MR. MOHD.MUQUEEN QURESHI AND ANOTHER [REFERRED TO]
RAMAKRISHNA MISSION & ANR VS. KAGO KUNYA & ORS [REFERRED TO]
TOTARAM DASUJI RATHOD VS. ATMARAM KISANSING RATHOD [REFERRED TO]
ST. MARY’S EDUCATION SOCIETY VS. RAJENDRA PRASAD BHARGAVA [REFERRED TO]