LAWS(TLNG)-2025-3-92

THANDU ASHOK Vs. DOM ALAPAILI HARIDEEP

Decided On March 21, 2025
Thandu Ashok Appellant
V/S
Dom Alapaili Harideep Respondents

JUDGEMENT

(1.) Aggrieved by the docket order dtd. 23/8/2023 passed by the Principal Junior Civil Judge at Nalgonda in SR.No.453 of 2023 in Unregistered O.S.No.NIL of 2023, this Civil Revision Petition is filed.

(2.) By the impugned order, the trial Court rejected the plaint presented by the revision petitioner herein.

(3.) Heard Sri G.Venkata Narayana, learned counsel for petitioner. Perused the material available on record.