LAWS(TLNG)-2025-7-52

V.SRINIVASA RAO Vs. STATE OF TELANGANA

Decided On July 08, 2025
V.SRINIVASA RAO Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Sri P.V.Ramana, learned counsel appearing on behalf of the petitioner and learned Assistant Government Pleader for Services-I appearing on behalf of the respondents.

(2.) The petitioner approached the Court seeking the amended prayer as under:

(3.) The case of the petitioner in brief as per the averments made in the affidavit filed by the petitioner in support of the present Writ Petition is as under:-