SHALINI SAINCHER Vs. SAYEEDA ABOOD

JUDGEMENT

(1.) The issues involved in these writ petitions are intrinsically interconnected and therefore, they are taken up and heard together and are being disposed of by this common order.

(2.) W.P.No.45203 of 2022 is filed by the petitioners-Smt. Shalini Saincher and another, seeking following relief:

(3.) W.P.No.14737 of 2024 is filed by the petitioners-Mohammed Fayazuddin Khan and others seeking following relief: