CIPHER ONCOLOGY PVT. LTD. Vs. UNIMED HEALTH CARE

JUDGEMENT

(1.) Sri Rakesh Kaidala, learned counsel appearing for Sri G.Venu Gopal, learned counsel for the applicant and Sri M.V.Pratap Kumar, learned counsel for the respondent.

(2.) With the consent, finally heard.

(3.) This is an application under Sec. 11(6) of the Arbitration and the Conciliation Act, 1996 (for short 'the Act').