LAWS(TLNG)-2025-11-69

B.NARASIMHULU Vs. PRESIDING OFFICER

Decided On November 18, 2025
B.NARASIMHULU Appellant
V/S
PRESIDING OFFICER Respondents

JUDGEMENT

(1.) This writ petition is filed aggrieved by the Award dtd. 12/3/2004 passed by the 1st respondent in I.D.No.113 of 2001.

(2.) Heard Sri G.Rajesh, learned counsel appearing for the petitioner and Sri R.Anurag, learned Standing Counsel appearing for the 2nd respondent.

(3.) The brief facts of the case are as follows :-