K. RAVI KANTH Vs. STATE OF TELANGANA

JUDGEMENT

(1.) This writ petition is filed seeking the following relief :-

(2.) Heard Sri P.V.Ramana, learned counsel representing Sri S.Sridhar, learned counsel appearing for the petitioner and the learned Government Pleader for Services-I appearing for the respondents.

(3.) The brief facts of the case are as follows :-