(1.) Heard Sri Kasireddy Jagathpal Reddy, learned counsel for the appellants/claimants and Sri Harinath Reddy Soma, learned standing counsel for the respondent No.2/Insurance Company. Perused the entire record.
(2.) This is an appeal preferred by the appellants/claimants aggrieved by the award passed by the learned XIII Addl. Chief Judge (Fast Track Court), City Civil Court, Hyderabad (for short 'the Tribunal'), in M.V.O.P.No.1313 of 2014, dtd. 30/1/2017.
(3.) The claim petition was filed by the appellants on account of death of one B. Mrutyunjai in an accident which took place on 22/3/2014 at 8.45am near Reddy's Laboratories, Bachupally, Quthbullapur Mandal, Hyderabad, Cyberabad District.