STATE OF TELANGANA Vs. G.SABITHA

JUDGEMENT

(1.) Mr. Prasen Gundavaram, learned counsel representing Sri B.Vara Prasada Rao, learned counsel for the appellants. Mr. A.Rajendra Babu, learned counsel for the respondent.

(2.) With the consent of the learned counsel for the parties, the appeal is heard finally.

(3.) This intra Court appeal takes exception to the order dtd. 20/6/2023 passed in W.P.No.5141 of 2013. Brief facts of the case: