LAWS(TLNG)-2025-4-102

TATTIPALLI KOMURAMMA Vs. STATE OF TELANGANA

Decided On April 25, 2025
Tattipalli Komuramma Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) This writ petition is filed seeking the following prayer:

(2.) Heard Sri N. Bhujanga Rao, learned counsel appearing for the petitioner, learned Assistant Government Pleader for Revenue appearing for respondent Nos.1 to 4 and learned Assistant Government Pleader for Sales Tax appearing for respondent No.5. Perused the record.

(3.) Facts in brief are as follows: