G.ANANTHALAKSHMI Vs. S.SRINIVASULU

JUDGEMENT

(1.) Since the issue in these two Revision Petitions is one and the same, they are being decided by this Common Order.

(2.) Heard Mr. Bankatlal Mandhani, learned counsel for the petitioners and Mr. D. Srinivas Prasad, learned counsel for the respondent.

(3.) Civil Revision Petition No.1200 of 2023 is filed assailing the docket order dtd. 11/4/2023, in E.A.S.R.No.4429 of 2023 in E.P.No.157 of 2023 in O.S.No.135 of 2006, on the file of the I Addl. Chief Judge, City Civil Court at Secunderabad. Similarly, Civil Revision Petition No.1651 of 2023 is also filed assailing the docket order dtd. 11/4/2023 in E.A.S.R.No.4422 of 2023, in E.P.No.157 of 2023, arising of the same suit i.e. O.S.No.135 of 2006, on the file of the I Addl. Chief Judge, City Civil Court at Secunderabad.