SRI MERUGU CHANDRAIAH Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Sri G.Vidya Sagar, learned senior designated counsel representing Sri K.Sanjeev, learned counsel appearing on behalf of the petitioner on record, learned Assistant Government Pleader for Services-II appearing on behalf of the respondent No.1 and Sri P.Sri Harsha Reddy, learned standing counsel for SCCL appearing on behalf of the respondent Nos.2 to 6.

(2.) The petitioner approached the Court seeking prayer as under:

(3.) The case of the petitioner, in brief, as per the averments made by the petitioner in the affidavit by the petitioner in support of the present writ petition, is as under: