GAJJALA NARASIMHA REDDY Vs. MEGHA ENGINEERING AND INFRASTRUCTURES

JUDGEMENT

(1.) These Civil Miscellaneous Appeals are directed against the order dtd. 2/12/2022 passed in I.A.No.1623 of 2022 and in O.S. No. 510 of 2022 on the file of the III Additional District Judge-Cum- II Additional Metropolitan Sessions Judge-Cum- Principal Family Judge, Medchal Malkajgiri District, At Kukatpally.

(2.) Heard Sri A. Chandra Sekhar, Sri T. Rajani Kanth Reddy and Sri Sai Sanjay Suraneni, learned counsels for the appellants and Senior Counsel Sri K.V. Bhanu Prasad appearing on behalf of Sri V. Seetha Rama Avadhani learned counsel appearing on behalf of respondents, and perused the record.

(3.) Since, all the three Appeals arise out of the same order in the underlying Interlocutory application and the suit, these Appeals are being disposed of by this common judgment.