RAJITH KUMAR MAMIDISHETTI Vs. STATE OF TELANGANA

JUDGEMENT

(1.) This writ petition has been filed seeking the following relief:

(2.) Heard Sri Palle Sriharinath, learned counsel for the petitioner; Sri R.Laxmikanth Reddy, learned Assistant Government Pleader for Home Department, appearing for respondent No.1; and Sri P.Vishal, learned Assistant Government Pleader for Prohibition and Excise Department, appearing for respondent Nos.2 and 3.

(3.) With the consent of the learned counsel for the parties, the writ petition is disposed of at the stage of admission.