REGENT COMPUTRONICS PVT. LTD.

Kumbam Ram Reddy Appellant

V/S

Kumbam@Jannapelli Respondents

Referred Judgements :-

BIJAY KUMAR SARAOGI VS. STATE OF JHARKHAND [REFERRED TO]
KOUSHIK MUTUALLY AIDED COOPERATIVE HOUSING SOCIETY VERSUS AMEENA BEGUM AND ANOTHER [REFERRED TO]
STATE OF PUNJAB VS. DARSHAN SINGH [REFERRED TO]
TILAK RAJ VS. BAIKUNTHI DEVI [REFERRED TO]
SATYANARAYANA RAO T VS. T PAPARAO [REFERRED TO]
PINIPE MALLAMMA VS. KUNCHE CHINNA MANGAMMA [REFERRED TO]
STATE BANK OF HYDERABAD VS. B RANGASWAMY [REFERRED TO]
SYED MAQDOOM SHAH VS. BASHEER KHATOON [REFERRED TO]
YEMPALLA RAMAAIAH VS. PALLAMPARTHI KRISHNAREDDY [REFERRED TO]
H KRISHNAN VS. MOHAMMED ALIAS KUNCHAN [REFERRED TO]
ESHA BHATTACHARJEE VS. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY [REFERRED TO]
K RANI VS. HANUMAIAH GOUD [REFERRED TO]
GARMENT CRAFT VS. PRAKASH CHAND GOEL [REFERRED TO]
SHAKTI PRESS LIMITED VS. DIVYA SHAKTI PAPER MILLS PVT. LTD. [REFERRED TO]

JUDGEMENT

(1.) The order dtd. 4/4/2023 passed in IA.No.462 of 2019 in OS.No.49 of 1989 on the file of Principal Senior Civil Judge, Bhongir, is under challenge in the Revision Petition.

(2.) Heard Sri Jalli Kanakaiah, learned senior counsel appearing for Sri Narendar Jelli, learned counsel-on-record for revision petitioner, and Sri Pulimamidi Shashidhar Reddy, learned counsel for respondent No.2.

(3.) The petitioner is defendant No.5, respondent Nos.1 and 2 are plaintiffs and respondent Nos.3 to 13 are defendants in the suit.

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KUMBAM RAM REDDY Vs. KUMBAM@JANNAPELLI

Referred Judgements :-

JUDGEMENT

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