NAWAPETA MEENA Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Smt. Rachana Reddy, learned Senior Designated Counsel appearing on behalf of the petitioner and learned Assistant Government Pleader for Services-III, appearing on behalf of respondents.

(2.) The petitioner approached this Court by filing the present writ petition seeking the prayer as under:

(3.) The case of the petitioner, in brief, as per the averments made in the affidavit filed in support of the present writ petition, is as follows: