GALI VIJAYA KUMAR Vs. BIRRU RADHA

JUDGEMENT

(1.) Heard Mrs. P. Sarada, learned counsel for the petitioner.

(2.) This revision is filed by defendant No.3 challenging the docket order dtd. 11/7/2025 in O.S. No.1493 of 2012 passed by learned Principal Junior Civil Judge-cum-Judicial Magistrate of First Class, Warangal.

(3.) Respondent Nos.1 to 3 herein are the plaintiffs in O.S. No.1493 of 2012, while respondent Nos.4 and 5 and the petitioner herein are the defendants in the said suit.