PARAMESH MATTA Vs. STATE OF TELANGANA

Referred Judgements :-

DR. (MAJOR) MEETA SAHANI V. STATE OF BIHAR [REFERRED TO]
STATE OF TAMIL NADU AND OTHERS VS. G. HEMALATHAA AND ANOTHER [REFERRED TO]
DR.NTR UNIVERSITY OF HEALTH SCIENCES VS. DR.YERRA TRINADH AND OTHERS [REFERRED TO]
STATE OF TAMIL NADU AND ANOTHER V. A.KALAIMANI AND OTHERS [REFERRED TO]
TAJVIR SINGH SODHI AND OTHERS VS. STATE OF JAMMU AND KASHMIR AND OTHERS [REFERRED TO]
S C JAISINGHANI C K TIKKU MOHAN CHANDRA JOSHI VS. UNION OF INDIA [REFERRED TO]
MATHURA PRASAD BAJOO JAISWAL VS. DOSSIBAI N B JEEJEEBHOYF [REFERRED TO]
J P KULSHRESTHA VS. CHANCELLOR ALLAHABAD UNIVERSITY [REFERRED TO]
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER VS. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
HAJI T M HASSAN RAWTHER VS. KERALA FINANCIAL CORPORATION [REFERRED TO]
N T DEVIN KATTI VS. KARNATAKA PUBLIC SERVICE COMMISSION [REFERRED TO]
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS VS. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA [REFERRED TO]
MADANLAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
JASVINDER SINGH VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
UNION OF INDIA VS. RAJESH P U PUTHUVALNIKATHU [REFERRED TO]
INDER PARKASH GUPTA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
PRAMOD KUMAR SRIVASTAVA VS. CHIRMAN BIHAR SERVICE COMMISSION PATNA [REFERRED TO]
RAM PRAVESH SINGH VS. STATE OF BIHAR [REFERRED TO]
PRESIDENT BOARD OF SECONDARY EDUCATION VS. D SUVANKAR [REFERRED TO]
SANJAY SINGH VS. U P PUBLIC SERVICE COMMISSION ALLAHABAD [REFERRED TO]
SADANANDA HALO VS. MOMTAZALI SHEIKH [REFERRED TO]
ZENIT MATAPLAST P LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
CHAIRMAN ALL INDIA RAILWAY REC BOARD VS. K SHYAM KUMAR [REFERRED TO]
CENTRAL BOARD OF SECONDARY EDUCATION VS. ADITYA BANDOPADHYAY [REFERRED TO]
BEDANGA TALUKDAR VS. SAIFUDAULLAH KHAN [REFERRED TO]
SANCHIT BANSAL VS. JOINT ADMISSION BOARD [REFERRED TO]
RATNAGIRI GAS & POWER PVT. LTD VS. RDS PROJECTS LTD [REFERRED TO]
MANISH KUMAR SHAHI VS. STATE OF BIHAR [REFERRED TO]
GURU NANAK DEV UNIVERSITY VS. SAUMIL GARG [REFERRED TO]
MANISH KUMAR SHAHI VS. STATE OF BIHAR [REFERRED TO]
HC PRADEEP KUMAR RAI VS. DINESH KUMAR PANDEY [REFERRED TO]
GOHIL VISHVARAJ HANUBHAI VS. STATE OF GUJARAT & OTHERS [REFERRED TO]
RAN VIJAY SINGH & ORS. VS. STATE OF U.P. & ORS. [REFERRED TO]
MANISH KUMAR VS. UNION OF INDIA [REFERRED TO]
SACHIN KUMAR VS. DELHI SUBORDINATE SERVICE SELECTION BOARD [REFERRED TO]
KRISHNA RAI (DEAD) VS. BANARAS HINDU UNIVERSITY [REFERRED TO]
TELANGANA RESIDENTIAL EDUCATIONAL INSTITUTIONS RECRUITMENT BOARD VS. SALUVADI SUMALATHA [REFERRED TO]
ABHIMEET SINHA VS. HIGH COURT OF JUDICATURE AT PATNA [REFERRED TO]
VANSHIKA YADAV VS. UNION OF INDIA [REFERRED TO]