LAWS(TLNG)-2025-11-71

K.DORA REDDY Vs. SAILAJA RAMAIYER, IAS

Decided On November 06, 2025
K.Dora Reddy Appellant
V/S
Sailaja Ramaiyer, Ias Respondents

JUDGEMENT

(1.) Heard Sri Vedula Srinivas, learned senior designated counsel representing Smt. Vedula Chitralekha, learned counsel on record appearing on behalf of the petitioner, Sri I.V. Siddhivardhana, learned Special Government Pleader appearing on behalf of respondent Nos.1 and 2 and learned Advocate General appearing on behalf of the respondent No.3.

(2.) The Contempt case is filed complaining violation of the orders of this Court dtd. 5/6/2023 passed in W.P.No.6237 of 2010.

(3.) PERUSED THE RECORD.