NARSAGOUNI LAKSHMI Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Sri D. Linga Rao, learned counsel for the appellant, Ms. Shazia Parveen, learned Government Pleader for Panchayat Raj for respondent No.5 and Sri K. Pradeep Reddy, learned Standing Counsel for Zilla Parishad for respondent No.6.

(2.) This appeal takes exception to the order of learned single Judge in W.P.No.34798 of 2024, dtd. 11/12/2024.

(3.) The appellant/writ petitioner prayed for following relief in the Writ Petition: