LAWS(TLNG)-2025-2-39

T.RAGHUNATHA SWAMY Vs. STATE OF TELANGANA

Decided On February 13, 2025
T.Raghunatha Swamy Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Sri M.Surender Rao, learned Senior Counsel appearing for Sri G.Naresh Kumar, learned counsel for the appellant; Sri Santhapur Satyanarayana Rao, learned Government Pleader for Services - I, for respondent Nos.1 and 2 and Sri M.Srikanth, learned counsel for respondent No.3.

(2.) With the consent of the learned counsel for the parties, the writ appeal is heard finally.

(3.) In this intra Court appeal, the challenge is mounted to the order of the learned Single Judge passed in W.P.No.28670 of 2023, dtd. 13/9/2024.