YBR INFRA PROJECTS Vs. KARRE VENKAT REDDY

JUDGEMENT

(1.) This Civil Revision Petition is filed assailing the order dtd. 20/10/2023 passed by the Principal Senior Civil Judge, Ibrahimpatnam, Ranga Reddy district in I.A.No.746 of 2023 in O.S.No.77 of 2023.

(2.) Heard Sri Pramod Maligi, learned counsel for the petitioner and Sri B.Vijay Simha Reddy, learned counsel for the respondent.

(3.) Petitioner herein is the defendant and respondent herein is the plaintiff in the suit. For convenience, the parties are referred to as they are arrayed before the trial Court.