A.CHANDRAPRAKASH Vs. KHAJA SABHU

JUDGEMENT

(1.) The order dtd. 16/4/2024 in I.A.No.501 of 2023 in OS.No.205 of 2005 passed by the Principal Junior Civil Judge, Vikarabad is under challenge in the present Revision Petition.

(2.) Heard Sri R.Ranganathan, learned counsel for revision petitioner and Sri A.Ravinder Reddy, learned senior counsel appearing for Sri Singh Thakur Anoop, learned counsel on record for respondent Nos.2 to 5.

(3.) The revision petitioner is defendant, respondent Nos.1 to 5 herein are plaintiffs and respondent Nos.6 to 10 herein are defendants in the suit before the trial Court. For convenience, hereinafter the parties will be referred to as arrayed in the suit.