AAKUTOTA URMILA Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Sri Sridhar Lonkala, learned counsel appearing on behalf of the petitioners and learned Assistant Government Pleader for Medical Health and Family Welfare, Standing Counsel for NIMS and Deputy Solicitor General of India appearing on behalf of the respondents.

(2.) The petitioners approached the Court seeking prayer as under:

(3.) The case of the petitioners in brief as per the averments made in the affidavit filed by the petitioners in support of the present Writ Petition is as under:-