LAWS(TLNG)-2025-3-116

NAGULAVANCHA LINGA RAO Vs. NAGULAVANCHA LAXMI

Decided On March 04, 2025
Nagulavancha Linga Rao Appellant
V/S
Nagulavancha Laxmi Respondents

JUDGEMENT

(1.) This Civil Revision Petition is filed assailing the order dtd. 1/5/2024 in I.A.No.154 of 2024 in O.S.No.141 of 2015 passed by the Senior Civil Judge at Nalgonda.

(2.) Heard Sri T.L.Krishna Prasad, learned counsel for petitioners and Sri N.Hari Prasad, learned counsel for respondent No.2.

(3.) The petitioners herein are the plaintiffs and respondents herein are the defendants before the trial Court.