LAWS(TLNG)-2025-5-26

ADDITIONAL COLLECTOR/PIC CHAIRMAN Vs. A.RAJARAM REDDY

Decided On May 02, 2025
Additional Collector/Pic Chairman Appellant
V/S
A.Rajaram Reddy Respondents

JUDGEMENT

(1.) Sri Chidagam Srinivas, learned counsel appearing for Sri K.Vasudeva Reddy, learned counsel for the appellants and Sri Baglekar Akash Kumar, learned counsel or respondent No.1.

(2.) With the consent, finally heard.

(3.) This intra Court appeal takes exception to the order of a learned Single Judge passed in W.P.No.4307 of 2024 dtd. 27/2/2025.