BONTHU GURUVAREDDY Vs. LACHIREDDY POORNACHAND

JUDGEMENT

(1.) Since the issue in the present Civil Miscellaneous Appeals is one and the same, they are being disposed of by this Common Order.

(2.) Heard Mr. D.V. Sitaram Murthy, learned Senior Counsel, appearing on behalf of Mr. Naraparaju Avaneesh, learned counsel for the appellants, and Mr. Vedula Srinivas, learned Senior Counsel, appearing on behalf of Mr. G. Kalyan Chakravarthy, learned counsel for the respondents.

(3.) These are two Civil Miscellaneous Appeals filed by the appellants challenging the common order dtd. 31/7/2024 in I.A.Nos.552 and 553 of 2024 in O.S.No.110 of 2023, passed by the IV Additional District Judge, Sangareddy.