(1.) Aggrieved by the decree and judgment in O.S. No. 527 of 1989 on the file of the V Senior Civil Judge, City Civil Court, Hyderabad, dtd. 23/8/1999, the unsuccessful defendants preferred this Appeal.
(2.) Parties are referred to as arrayed in the suit.
(3.) Undisputed facts are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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