LAWS(TLNG)-2025-4-14

JANACHAITANYA HOUSING PVT. LTD. Vs. SUB-REGISTRAR

Decided On April 01, 2025
Janachaitanya Housing Pvt. Ltd. Appellant
V/S
SUB-REGISTRAR Respondents

JUDGEMENT

(1.) This writ petition is filed seeking the following prayer:

(2.) Heard Sri Vedula Venkata Ramana, learned senior counsel for Sri Ch. Lakshman Kumar, learned counsel appearing for the petitioner, learned Assistant Government Pleader for Stamps and Registration appearing for respondent Nos.1 to 3 and Sri Farhan Azam Khan, learned Standing Counsel appearing for respondent No.4. Perused the record.

(3.) Facts in brief are as follows: