GOVERNMENT OF ANDHRA PRADESH Vs. G. ANIL REDDY

Referred Judgements :-

EMPLOYEES STATE INSURANCE CORPORATION V. K.RAMACHANDRAN AND OTHERS [REFERRED TO]
QUEBEC RAILWAY,LIGHT,HEAD AND POWER COMPANY LIMITED V. VANDRY [REFERRED TO]
COMMISSIONER OF LNCOME TAX BOMBAY VS. AHMEDBHAI UMARBHAI AND CO BOMBAY [REFERRED TO]
HARIPRASAD SHIVSHANKER SHUKIA AND ANOTHOR BARSI LIGHT RAILWAY COMPANY LIMITED VS. A D DIVELKAR:K N JOGLEKAR [REFERRED TO]
KANAI LAL SUR VS. PARAMNIDHI SADHUKHAN [REFERRED TO]
BHINKA VS. CHARAN SINGH [REFERRED TO]
MADHYA PRADESH MINERAL INDUSTRY ASSOCIATION NAGPUR VS. REGIONAL LABOUR COMMISSIONER CENTRAL JABAL PUR [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 VS. JALGAON ELECTRIC SUPPLY CO LTD [REFERRED TO]
BHIKUSA YAMASA KSHATRIYA PRI LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. BRITISH INDIA CORPORATION LIMITED :SHREE GOPAL PAPER MILLS LIMITED [REFERRED TO]
GHANSHIAM DAS IN BOTH THE APPEALS VS. DEBI PRASAD IN BOTH THE APPEALS [REFERRED TO]
SHINDE BROTHER VS. DEPUTY COMMISSIONER RATCHUR [REFERRED TO]
B N MUTTO VS. T K NANDI [REFERRED TO]
LALAPPA LINGAPPA MAHADU SITARAM VS. LAXMI VISHNU TEXTILE MILLS LIMITED :LAXMI VISHNU TEXTILE MILLS LIMITED [REFERRED TO]
D D JOSHI VS. UNION OF INDIA [REFERRED TO]
H M KAMALUDDIN ANSARI AND CO SHANKAR VIJAY SAW MILLS VS. UNION OF INDIA [REFERRED TO]
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION TRICHUR VS. RAMANUJA MATCH INDUSTRIES [REFERRED TO]
UTKAL CONTRACTORS AND JOINERY PRIVATE LIMITED ORISSA MINOR OILS VS. STATE OF ORISSA [REFERRED TO]
AJAY PRADHAN SANJAY KUMAR SHRIVASTAVA VS. STATE OF MADHYA PRADESH [REFERRED TO]
KESHAVJI RAVJI AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
C E S C LIMITED VS. SUBHASH CHANDRABOSE [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY VS. GWALIOR RAYON SILK MANUFACTURING COMPANY LIMITED [REFERRED TO]
SUN EXPORT CORPORATION BOMBAY VS. COLLECTOR OF CUSTOMS BOMBAY [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. PRICE WATERHOUSE [REFERRED TO]
SHYAM SUNDER VS. RAM KUMAR [REFERRED TO]
DADI JAGANNADHAM VS. JAMMULU RAMULU [REFERRED TO]
OMBALIK DAS VS. HULISA SHAW [REFERRED TO]
GRASIM INDUSTRIES LIMITED VS. COLLECTOR OF CUSTOMS BOMBAY [REFERRED TO]
DEEPAL GIRISHBHAI SONI VS. UNITED INDIA INSURANCE COMPANY LIMITED BARODA [REFERRED TO]
NATHI DEVI VS. RADHA DEVI GUPTA [REFERRED TO]
DEWAN CHAND BUILDERS AND CONTRACTORS VS. UNION OF INDIA [REFERRED TO]
VYAPAR MANDAL BISALPUR VS. MUNICIPAL BOARD [REFERRED TO]
PANYAM CEMENTS AND MINERAL INDUSTRIAL LIMITED VS. ADDITIONAL COMMISSIONER OF INCOME TAX [REFERRED TO]
DURGADAS TULSIRAM SOOD VS. STATE OF MAHARASHTRA [REFERRED TO]
HUKAMCHAND MILLS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
Y LE SERVICES PRIVATE LTD VS. SILVERLINE BUSINESS AND TECH PARK PVT LTD [REFERRED TO]