A.RUGESH Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Mr. A.Ravinder Reddy, learned Senior Counsel representing Mr. Bidarkar Gopal, learned counsel for the appellants. Mr. Muralidhar Reddy Katram, learned Government Pleader for Revenue for the respondents No.1, 2 and 4.

(2.) Heard on the question of admission.

(3.) This intra court appeal arises out of an order dtd. 26/4/2024 passed by the learned Single Judge by which the writ petition preferred by the appellants, namely W.P.No.5266 of 2014, has been disposed of along with other writ petitions.