AKULA SRINIVAS Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Mr T.Ramchander Rao, learned counsel appearing on behalf of the petitioner and G.P. for Revenue appearing on behalf of respondents 1 to 4 and Mr J.Kanakaiah, learned counsel appearing on behalf of respondent No.5.

(2.) The petitioner approached the Court seeking prayer as under:

(3.) The relevant portion of the impugned order dtd. 21/1/2015 vide file No.D1/437/2012 of the Revenue Divisional Officer-cum-Sub Divisional Magistrate, Manthani i.e. the 3rd respondent, reads as under: