RAUNAQ YAR KHAN Vs. STATE OF TELANGANA

Referred Judgements :-

TATA CONSULTING ENGINEERS VS. WORKMEN [REFERRED TO]
SHIVARAM SINGH VS. HYDERABAD URBAN DEVELOPMENT AUTHORITY [REFERRED TO]
SOHAN LAL VS. UNION OF INDIA [REFERRED TO]
THANSINGH NATHMAL ONKARMAL JAWALAPRASAD INDRACHAND PREMSUCH RAMDEO SATYANARAYAN INDRACHAND PREMSUCH SHEWPRATAP TANTIA VS. SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN [REFERRED TO]
LALLI YESHWANT SINGH VS. RAO JAGDISH SINGH [REFERRED TO]
M C CHOCKALINGAM VS. V MANICKAVASAGAM [REFERRED TO]
SOORAJ DEVI VS. PYARE LAL [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH VS. THUMMALA KRISHNA RAO:BANDI VENKATARAMA RAO:VALLURI KESAVA RAO [REFERRED TO]
DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED VS. DISTRICT BOARD BHOJPUR:DISTRICT BOARD SHAHABAD [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
JILUBHAI NANBHAI KHACHAR VS. STATE OF GUJARAT [REFERRED TO]
A V PAPAYYA SASTRY VS. GOVERNMENT OF A P [REFERRED TO]
N PADMAMMA VS. S RAMAKRISHNA REDDY [REFERRED TO]
BASANTI PRASAD VS. CHAIRMAN BIHAR SCHOOL EXAMINATION BOARD [REFERRED TO]
STATE OF HARYANA VS. MUKESH KUMAR [REFERRED TO]
I T C LIMITED VS. ADARSH COOP HOUSING SOC LTD [REFERRED TO]
TUKARAM KANA JOSHI VS. M.I.D.C [REFERRED TO]
JT. COLLECTOR RANGA REDDY DIST. VS. D. NARSING RAO [REFERRED TO]
VIPINCHANDRA VADILAL BAVISHI (D) BY LRS. AND ANOTHER VS. STATE OF GUJARAT AND OTHERS [REFERRED TO]
TELANGANA HOUSING BOARD VS. AZAMUNNISA BEGUM (DIED) THRU. LRS. [REFERRED TO]
HARI KRISHNA MANDIR TRUST VS. STATE OF MAHARASHTRA [REFERRED TO]