SHAIK MOIZA Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Learned Counsel Mr. P. Kashyap appearing on behalf of the Petitioner, Learned Assistant Government Pleader appearing on behalf of 1st Respondent and Mr. A. Prabhakar Rao, learned standing counsel appearing on behalf of the 2nd Respondent and Learned Standing Counsel on behalf of 3rd Respondent.

(2.) The Petitioner approached the Court seeking prayer as under :

(3.) The order impugned dtd. 4/9/2023 vide Lr.No.00538/AC4/KNRUHS/2023, of the 2nd respondent, reads as under :