LAWS(TLNG)-2024-9-67

MOHD. YOUSUF Vs. STATE OF TELANGANA

Decided On September 30, 2024
MOHD. YOUSUF Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Sri B.Shyam Sundar Rao, learned counsel appearing on behalf of the petitioner, learned Government Pleader for Women and Child Welfare appearing on behalf of respondent Nos.1 and 2 and Smt. J.Seetha, learned counsel for respondent No.3.

(2.) The petitioner approached the court seeking prayer as under:

(3.) The case of the petitioner as per the averments made by the petitioner in the affidavit filed by the petitioner in support of the present writ petition in brief, is as under: