SANNEPALLI NAGESWER RAO Vs. STATE OF A.P.

JUDGEMENT

(1.) This writ petition is filed seeking the following relief:

(2.) Brief facts of the case:

(3.) Heard Sri Hari Sreedhar, learned counsel for the petitioners, and Sri R.R.Kalyan, learned counsel appearing on behalf of respondent No.4 as well as learned Assistant Government Pleader for Revenue appearing on behalf of respondent Nos.1 to 3.