LAWS(TLNG)-2024-3-79

SIMRANJEET SINGH PUNJ Vs. BANK OF INDIA

Decided On March 18, 2024
Simranjeet Singh Punj Appellant
V/S
BANK OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr.S.Laxmikanth, the learned counsel appearing on behalf of the petitioners and Mrs.V.Dyumani, learned counsel appearing on behalf of the respondents.

(2.) PRAYER:

(3.) PERUSED THE RECORD.