T.HARISH RAO Vs. GOVERNMENT OF A.P.

Referred Judgements :-

KASTURI LAL LAKSHMI REDDY REPRE SENTED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
KASTURI LAL LAKSHMI REDDY REPRE SENTED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
RAM AND SHYAM COMPANY VS. STATE OF HARYANA [REFERRED TO]
RAM AND SHYAM COMPANY VS. STATE OF HARYANA [REFERRED TO]
SACHIDANAND PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
HAJI T M HASSAN RAWTHER VS. KERALA FINANCIAL CORPORATION [REFERRED TO]
NEW INDIA PUBLIC SCHOOL VS. HUDA [REFERRED TO]
M I BUILDERS PVT LIMITED VS. RADHEY SHYAM SAHU [REFERRED TO]
CHAIRMAN AND MD BPL LIMITED VS. S P GURURAJ [REFERRED TO]
ASHOK KUMAR PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
BOMBAY DYEING AND MFG CO LTD VS. BOMBAY ENVIRONMENT ACTION GROUP [REFERRED TO]
STATE OF KARNATAKA VS. ALL INDIA MANUFACTURERS ORGANIZATION [REFERRED TO]
NAGAR NIGAM MEERUT VS. AL FAHEEM MEAT EXPORTS PVT LTD [REFERRED TO]
AKHIL BHARTIYA UPBHOKTA CONGRESS VS. STATE OF MADHYA PRADESH [REFERRED TO]
SHANKARA CO OP HOUSING SOCIETY LTD VS. M PRABHAKAR [REFERRED TO]
HUMANITY VS. STATE OF WEST BENGAL [REFERRED TO]
CENTRE FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]
ROAD METAL INDUSTRY VS. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
UNION OF INDIA VS. MAJOR S.P. SHARMA [REFERRED TO]
INSTITUTE OF LAW VS. NEERAJ SHARMA [REFERRED TO]
CITY INDUSTRIAL DEVELOPMENT THR. ITS MANAGING DIRECTOR VS. PLATINUM ENTERTAINMENT [REFERRED TO]
CENSUS COMMISSIONER VS. R KRISHNAMURTHY [REFERRED TO]
KANTARU RAJEEVARU VS. INDIAN YOUNG LAWYERS ASSOCIATION [REFERRED TO]